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State of Punjab - Section

Section 892 in Punjab Jail Manual, 1996

892. Solitary confinement.

- No cell shall be used for solitary confinement unless it is furnished with the means of enabling the prisoner to communicate at any time with an Officer of the prison, and very prisoner so confined in a cell for more than twenty-four hours shall be visited at least once a day by the Medical Officer or Assistant Medical Officer. [Section 29 of Act IX of 1894],