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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(2)(j) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(j)he shall ensure that financial obligations of the health care are fulfilled as promptly as possible, otherwise, he shall make an appropriate arrangements to settle unpaid bills through any mechanism agreeable to the clinical establishment; and