Section 12(1) in Telangana Shops and Establishments Act, 1988
(1)Every shop, whether with or without employees, shall remain closed on every Sunday which shall be a holiday for every employee in the shop:Provided that the Chief Inspector may, by notification, specify in respect of any shop or class of shops or in respect of shops or class of shops in any area any day in the week instead of Sunday on which day such shop or class of shops shall remain closed.
