Bombay High Court
Navodaya Vidyalaya Samiti vs Navodaya Vidyalaya Samiti Nvs Retired ... on 4 July, 2025
Author: N. R. Borkar
Bench: M. S. Karnik, N. R. Borkar
909-WP-3140-2025 (C).doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 3140 OF 2025
Navodaya Vidyalaya Samiti ...Petitioner
VERSUS
Navodaya Vidyalaya Samiti NVS
Retired Employees And Ors. ...Respondents
....
Ms. Neeta Masurkar, Advocate for the Petitioner.
Mr. Rahul Walia i/by Mr. Vilas B. Tapkir, Advocate for the
Respondents.
....
CORAM : M. S. KARNIK &
N. R. BORKAR, JJ.
DATE : 04th JULY, 2025 P.C.:
1. List the petition on 14th July 2025 under the category for 'Fresh Admission'.
(N. R. BORKAR, J.) (M. S. KARNIK, J.) ZIP 1 of 1 ::: Uploaded on - 05/07/2025 ::: Downloaded on - 01/08/2025 22:45:18 :::