Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 261 in Nagaland Excise Rules 261. Wholesale licence for denatured spirit. - Licences for the wholesale vend of denatured spirit shall be granted by the Deputy Commissioner on payment of fees prescribed in Rule 233 of these rules.
