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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 81(1)(a) in Arunachal Pradesh Panchayat Raj Act, 1997

(a)contribution and grants, if any made by the Central or the State Government, including such part of the land revenue collected in the State as may be determined by the State Government;