Section 2(c) in The Coal India (Regulation Of Transfers And Validation) Act, 2000
(c)words and expressions used herein and not defined but defined in the Coking Coal Mines (Nationalisation) Act, 1972 (36 of 1972) or the Coal Mines (Nationalisation) Act, 1973 (26 of 1973), shall have the meanings, respectively, assigned to them in tho e Acts.
