Section 3(11) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961
(11)[ "date of the commencement of this Act" means the 15th day of February 1970;] [[Substituted by section 2(1)(a) of the Tamil Nadu Land Reforms (Reduction of Ceiling on Land) Act, 1970 (Tamil Nadu Act 17 of 1970), which was deemed to have come into force on the 15th February 1970. Before substitution, it read as follows:'(11) `date of the commencement of this Act' means the date on which the Madras Land Reforms (Fixation of Ceiling on Land) Bill, 1960, was published in the Fort St. George Gazette, namely, the 6th day of April 1960.]]
