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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(v) in Gujarat Professional Post-Graduate Medical Educational Courses (Regulation of Admission) Rules, 2018

(v)A candidate; who has registered himself online once and wants to correct/change his data, can do so at\the office of admission committee and justify the need for change with valid documentary evidence.