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[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Jharkhand - Subsection

Section 87(1)(a) in The Bihar Primary and Middle Education Rules, 1961

(a)Sufficient land is made available by the local people, free of cost, for the construction of the building and for meeting the requirements of the school to be housed therein, such as playground, land for gardening, land for future expansion, etc.,