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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(3) in The Orissa Water Supply and Sewerage Board Act, 1991

(3)Nothing in Sub-section (1) or (2) shall prevent any member of the Board or a Committee thereof from voting on, or taking part in the discussion of any resolution or question relating to any subject other than a subject referred to in these Sub-sections.