Supreme Court - Daily Orders
Western Coalfields Limited vs Babulal Athankar (Dead) Through His ... on 4 November, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.27 COURT NO.5 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
19087/2015
(Arising out of impugned final judgment and order dated 12/01/2015
in WP No. 6208/2012 passed by the High Court Of Bombay At Nagpur)
WESTERN COALFIELDS LIMITED Petitioner(s)
VERSUS
BABULAL ATHANKAR (DEAD) THROUGH HIS LEGAL HEIRS & ORS.Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
slp)
WITH
S.L.P.(C)...CC No. 19394/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 19398/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
Date : 04/11/2015 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Anip Sachthey,Adv.
Ms. Shagun Matta,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petitions are dismissed. Application (s), if any, stands disposed of.
Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2015.11.05 14:50:05 IST Reason: [O.P. SHARMA] [INDU BALA KAPUR] AR-cum-PS COURT MASTER