Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(6) in The Andhra Pradesh State Agricultural Council Act, 2020

(6)Upon the establishment of the Council, the Register shall be given to its custody and all the application fees collected for registration in the first register shall be paid to the credit of the Council.