Allahabad High Court
Chandresh Kumar Yadav And 3 Others vs State Of U.P. And 11 Others on 23 March, 2015
Author: Abhinava Upadhya
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 8682 of 2015 Petitioner :- Chandresh Kumar Yadav And 3 Others Respondent :- State Of U.P. And 11 Others Counsel for Petitioner :- Siddharth Khare,Ashok Khare Counsel for Respondent :- C.S.C.,A.K. Yadav Hon'ble Abhinava Upadhya,J.
Sri Satyam Singh, learned counsel has put in appearance on behalf of the Selection Board-respondent no.2. He prays for and is allowed three weeks' time to file counter affidavit.
List thereafter.
Interim order, if in operation, shall continue till the next date of listing.
Order Date :- 23.3.2015 SKM