Jharkhand High Court
Phoda Devi & Others vs Ganesh Mahto Yadav on 5 April, 2022
Author: Gautam Kumar Choudhary
Bench: Gautam Kumar Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
S.A. No.132 of 1985
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Phoda Devi & Others .... .... .... Appellants Versus Ganesh Mahto Yadav .... .... .... Respondent CORAM: HON'BLE MR. JUSTICE GAUTAM KUMAR CHOUDHARY For the Appellants : Mr. Himanshu Kumar Mehta, Advocate For the Respondent : Mr. Manjul Prasad, Sr. Advocate Oral Order 45/ Dated : 05.04.2022 The party position in the cause title of judgment dated 21.01.2022 is corrected as per party position filed by the learned counsel.
Office is directed to make necessary correction in the party position and this order will form part of judgment dated 21.01.2022.
(Gautam Kumar Choudhary, J.) Anit