Karnataka High Court
Chennappa S/O Husenappa Narihala vs The State Of Karnataka on 10 July, 2025
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NC: 2025:KHC-D:8605
CRL.P No. 100137 of 2023
HC-KAR
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 10TH DAY OF JULY, 2025
BEFORE
THE HON'BLE MR. JUSTICE VENKATESH NAIK T
CRIMINAL PETITION NO. 100137 OF 2023
(482 OF Cr.PC/528 OF BNSS)
BETWEEN:
1. CHENNAPPA S/O. HUSSENPPA NARIHALA,
AGE: 34 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
2. MARIYAPPA S/O. HULUGAPPA BISTI,
AGE: 48 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
3. HULLESH S/O. MARIYAPPA BISTI,
AGE: 22 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
Digitally
signed by 4. MARIYAMMA W/O. MARIYAPPA BISTI,
RAKESH S
HARIHAR AGE: 38 YEARS, OCC: COOLIE,
Location: High
Court of
Karnataka,
R/O. 3RD WORD, TAVARAGERA,
Dharwad
Bench TQ. KUSHTAGI, DIST. KOPPAL.
5. HUSENAPPA S/O. SHYAMANNA BISTI,
AGE: 32 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
6. PAMANNA S/O. HULAGAPPA BISTI,
AGE: 40 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
7. MANJUNATH S/O. DURAGAPPA BISTI,
AGE: 26 YEARS, OCC: COOLIE,
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CRL.P No. 100137 of 2023
HC-KAR
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
8. HANUMATAPPA S/O. HOLIYAPPA CHALAGERI,
AGE: 42 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
9. HOLIYAPPA S/O. HANUMANTAPPA CHALAGERI,
AGE: 26 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
10. DURAGAPPA S/O. HOLIYAPPA CHALAGERI,
AGE: 40 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
11. GALEMMA W/O. HANUMANTAPPA CHALAGERI,
AGE: 40 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
12. SANJIVAPPA S/O. SANNEPPA KOMALAPUR,
AGE: 50 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
13. KRISHNAPPA S/O. SANGIVAPPA KOMALAPUR,
AGE: 35 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
14. PARSHURAMA S/O. SANJIVAPPA KOMALAPUR,
AGE: 32 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
15. SIDDARUDA S/O. SANJIVAPPA KOMALAPUR,
AGE: 29 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
16. SHIVAPUTRA S/O. TAYAPPA KOMALAPUR,
AGE: 34 YEARS, OCC: COOLIE,
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CRL.P No. 100137 of 2023
HC-KAR
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
17. SURESH S/O. TAYAPPA KOMALAPUR,
AGE: 32 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
18. SOMANNA S/O. DYAMANNA KOMALAPUR,
AGE: 45 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
19. RAMANNA S/O. HEMANNA KOMALAPUR,
AGE: 25 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
20. LAXMANA S/O. HEMANNA KOMALAPUR,
AGE: 25 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
21. VASANT S/O. HANUMATH KOMALAPUR,
AGE: 24 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
22. DHARMANNA S/O. CHENNAPPA CHALAGER,
AGE: 50 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
23. HULIGEMMA W/O. DURAGAPPA CHALAGERI,
AGE: 35 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
24. HULAGAPPA S/O. SANNEPPA KOMALAPUR,
AGE: 55 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
25. MARISWAMI S/O. SUNKAMMA URIJALA,
AGE: 45 YEARS, OCC: COOLIE,
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CRL.P No. 100137 of 2023
HC-KAR
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
26. SOMASHEKHAR S/O. HULUGAPPA KOMALAPUR,
AGE: 35 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
27. NINGARAJ S/O. HULAGAPPA KOMALAPUR,
AGE: 28 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
28. YALLAPPA S/O. CHIDANANDAPPA CHALAGERI,
AGE: 35 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
29. RATNAMMA W/O. YALLAPPA CHALAGERI,
AGE: 33 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
30. DYAMANNA S/O. BASAPPA KOMALAPUR,
AGE: 31 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
31. VEERESH S/O. BASAPPA KOMALAPUR,
AGE: 28 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
32. GANGAPPA S/O. SHYAMANNA DEVARAMANI,
AGE: 40 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
33. MANJUNATH S/O. DURAGAPPA NARINALA,
AGE: 30 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
34. DEVAMMA W/O. HULAGAPPA KOMALAPUR,
AGE: 45 YEARS, OCC: COOLIE,
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CRL.P No. 100137 of 2023
HC-KAR
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
35. LAXMI W/O. GANGAPPA DEVARAMANI,
AGE: 34 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
36. HANUMANTH S/O. YANKAPPA KINNALA,
AGE: 34 YEARS, OCC: COOLIE,
R/O. 3RD WORD, TAVARAGERA,
TQ. KUSHTAGI, DIST. KOPPAL.
...PETITIONERS
(BY SRI. CHANDRASHEKHAR R. HIREMATH, ADVOCATE)
AND:
THE STATE OF KARNATAKA,
THROUGH TAVARAGERA POLICE STATION,
REPRESENTED BY STATE PUBLIC PROSECUTOR,
HIGH COURT OF KARNATAKA, DHARWAD.
...RESPONDENT
(BY SMT. KIRTILATA R. PATIL, HCGP)
THIS CRIMINAL PETITION IS FILED U/S.482 OF CR.P.C.
SEEKING TO QUASH THE FIR AND COMPLAINT IN TAVARAGER
POLICE STATION CRIME NO.109/2022, FOR THE OFFENCE
PUNISHABLE UNDER SECTIONS 143, 147, 323, 354, 427, 448, 594
AND 506 R/W. 149 OF IPC AND CONSEQUENTLY ENTIRE
PROCEEDING PENDING BEFORE THE ADDL. CIVIL JUDGE AND JMFC,
KUSHTAGI, IN THE INTEREST OF JUSTICE.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY, ORDER
WAS MADE THEREIN AS UNDER:
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CRL.P No. 100137 of 2023
HC-KAR
ORAL ORDER
(PER: THE HON'BLE MR. JUSTICE VENKATESH NAIK T) Learned counsel for the petitioners has filed a memo for withdrawal of the criminal petition. Memo which is placed on record reads as under:
"The advocate for petitioner submits as under:-
That in the above said matter the petitioners have sought for quashing of the FIR and complaint. Now in view of filing of charge sheet the petitioners are seeking permission to withdraw the petition with liberty to file fresh petitioner by questioning the charge sheet and proceeding in the interest of justice."
In view of the memo, the criminal petition is dismissed as withdrawn with liberty as sought for.
In view of the dismissal of the petition, pending I.A's, if any, stand disposed off.
Sd/-
(VENKATESH NAIK T) JUDGE AC /CT-AN List No.: 1 Sl No.: 0