Delhi High Court - Orders
Smt Deepti Singh vs State Of Nct Of Delhi And Ors on 22 September, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9992/2023 & CM APPL. 38531/2023
SMT DEEPTI SINGH ..... Petitioner
Through: Mr. Rahul Tomar, Adv.
Petitioner - in person.
versus
STATE OF NCT OF DELHI AND ORS. ..... Respondents
Through: Ms. Rachita Garg, Adv. for R-1, 7
and 8.
Mr. Rakesh Mittal, Standing Counsel
for Respondent No.2/MCD with
Yamini Mittal, Adv.
Ms. Chand Chopra & Mr. Gautam
Yadav, Advocates for Respondent
No. 3
Mr. A K Sen, Adv. for Respondents
No. 4 & 6.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 22.09.2023 It is stated by the Petitioner, who appears in person, that his Counsel is not well.
Learned Counsel appearing for Respondents No.4 to 6 seeks some time to file a counter affidavit.
Let the counter affidavit be filed within a week's time. Learned Counsel for Respondent No.7 is directed to file a Status Report within a week's time.
List on 18.10.2023.
SUBRAMONIUM PRASAD, J SEPTEMBER 22, 2023/Rahul This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 22:50:35