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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(1)A requesting entity may use Yes/ No authentication facility provided by the Authority for verifying theidentity of an Aadhaar number holder for its own use or on behalf of other agencies.