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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(6) in Chhattisgarh Agricultural Cattle Preservation Rules, 2014

(6)After coming into force of these rules, the affected persons shall get benefit of this economic rehabilitation scheme only once.Form-1(Part-I) [See rule 3(1)]Application for Inter-State Agricultural Cattle Transportation licenseTo,
The CollectorDistrict............................... {|
Photo attested By the authorized officer
|-||}I want to transport Agricultural Cattle* on foot/by vehicle Number.......................... in Chhattisgarh State...................path from (Name of Place).......................... Tehsil....................Block ................................ District........................... State to (Name of place)..................Tehsil..............Block...............District............State.Please grant me Transportation License under sub-rule (1) of rule 3 of the Chhattisgarh Agricultural Cattle Preservation Rules, 2014. My particulars are as given below :
1. Name …........................................................................................
2. Father's name …........................................................................................
3. Age …........................................................................................
4. Sex …........................................................................................
5. Caste …........................................................................................
6. Profession …........................................................................................
7. Present address …........................................................................................
Telephone No. …........................................................................................
8. Permanent address …........................................................................................
9. No. of Agricultural cattle …........................................................................................
S. No. Kind of Agricultural cattle Identity marks Age Species Sex
(1) (2) (3) (4) (5) (6)
           
           
Enclose. - (1) Demand draft of Rs. 5000/-from nationalized bank