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[Section 13]
[Entire Act]
State of Chattisgarh - Subsection
Section 13(6) in Chhattisgarh Agricultural Cattle Preservation Rules, 2014
| The CollectorDistrict............................... | {| |
| Photo attested By the authorized officer |
| 1. Name | …........................................................................................ |
| 2. Father's name | …........................................................................................ |
| 3. Age | …........................................................................................ |
| 4. Sex | …........................................................................................ |
| 5. Caste | …........................................................................................ |
| 6. Profession | …........................................................................................ |
| 7. Present address | …........................................................................................ |
| Telephone No. | …........................................................................................ |
| 8. Permanent address | …........................................................................................ |
| 9. No. of Agricultural cattle | …........................................................................................ |
| S. No. | Kind of Agricultural cattle | Identity marks | Age | Species | Sex |
| (1) | (2) | (3) | (4) | (5) | (6) |