Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 118 in Rajasthan District Board Account Rules

118.

Annual repair estimate to roads shall be based on a mileage rate verifying according to the nature of road, nature of town through which it passes, and the importance of the road for traffic. The mileage rates shall be fixed by Engineer of the District Board.