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[Cites 0, Cited by 0] [Section 2(15)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(15)(b) in The Coimbatore City Municipal Corporation Service Rules, 1987

(b)duty (including a course of training) with a liability to serve overseas or in any operational area in Naval, Military or Air Force Unit or formation or under Military, Munitions or Stores authorises or in factories; or