Rajasthan High Court - Jodhpur
Dev Kishan Charan vs . Naresh Pal Gangwar & Ors. on 18 August, 2015
Author: Sangeet Lodha
Bench: Sangeet Lodha
S.B. Civil Contempt Petition No. 540/15
In
S.B.Civil Writ Petition No.7538/15
Dev Kishan Charan Vs. Naresh Pal Gangwar & Ors.
DATE OF ORDER : 18/08/2015
HON'BLE MR. JUSTICE SANGEET LODHA
Mr. Sushil Solanki, for the petitioner.
Learned counsel for the petitioner seeks permission to withdraw the contempt petition with liberty to make representation to the authority concerned afresh as also to file fresh contempt petition, if the occasion arises.
Accordingly, the contempt petition is dismissed as withdrawn with the liberty as prayed for.
(SANGEET LODHA)J. Rp 54