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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Punjab - Subsection

Section 44(2)(b) in The Punjab Weights and Measures (Enforcement) Act, 1958

(b)the procedure for the verification or reverification and marking of working standards, the persons by whom, the places at which and the intervals at which they may be marked;