Bombay High Court
Dheeresh Jain vs The Board Of Directors Of Npcil And 6 Ors on 13 June, 2023
Author: Sandeep V. Marne
Bench: Nitin Jamdar, Sandeep V. Marne
Trupti 1 18-wp-3075-2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3075 OF 2019
Dheeresh Jain ... Petitioner
versus
The Board of Directors of NPCIL and Others ... Respondents
......
Ms.Sangeeta Salvi i/b. Ms. Seema Sarnaik for the Petitioner.
Ms. Shrishti Shetty i/b. M.V.Kini and Co. for the Respondents.
......
CORAM : NITIN JAMDAR, ACJ &
SANDEEP V. MARNE, J.
DATE : 13 JUNE 2023 P.C.:
The learned Counsel for the Petitioner seeks time.
2. At the request of learned Counsel for the Petitioner, stand over to 3 August 2023.
( SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE) ::: Uploaded on - 14/06/2023 ::: Downloaded on - 15/06/2023 10:17:40 :::