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State of Jharkhand - Section

Section 455 in Bihar Education Code, 1961

455. Medical Inspection in rural areas.

- The medical officers in-charge of District Board dispensaries are required to undertake the medical inspection of the middle schools within their jurisdictions. In districts where there is a Health Officer, he is required to supervise the work. No similar arrangements have been made for the medical inspection of primary schools.(G. O. no. 3951-L.S.G., dated the 24th April 1935.)