Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Mizoram - Subsection Section 20(ii) in Mizoram (Establishment of Independent Local Body) Ombudsman Act, 2011 (ii)The manner of filing complaints before the Ombudsman and the manner of filing cases either suo moto or on reference by State Government
