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[Cites 0, Cited by 0] [Section 97B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 97B(v) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(v)The Committee shall exercise the general superintendence and control over the administration of the Tirumala Tirupathi Devasthanams in conformity with the policy laid down by the Board;