Orissa High Court
Rajat Chodhury vs Union Of India (Enforcement .... ... on 20 October, 2022
Author: Sashikanta Mishra
Bench: Sashikanta Mishra
IN THE HIGH COURT OF ORISSA AT CUTTACK
ABLAPL No. 14928 of 2021
Rajat Chodhury .... Petitioner
Mr. B.P. Das, Advocate
-Versus -
Union of India (Enforcement .... Opp.Party
Directorate)
Mr. G.K. Agarwal, Advocate
CORAM:
JUSTICE SASHIKANTA MISHRA
ORDER_ 20.10.2022 Order No. 1. This matter is taken up through hybrid mode.
03. 2. List this matter on 3rd November, 2022.
3. The name of Mr. Gopal Kumar Agarwal be indicated in the cause list as counsel for opposite party no.1 (Sashikanta Mishra) Judge A.K. Rana Page 1 of 1