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Union of India - Section

Section 132 in The Railway Protection Force Rules, 1987

132. Rules governing discipline.

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132.1Save as otherwise provided in these, rules, the Railway Servants(Discipline and Appeal) Rules, 1968 as amended from time to time shall, so far as may be , apply tosuperior officers subject to the modifications that-
(a)in sub-rule (1) of rule 3 of the said rules, clause (b) shall be omitted;
(b)reference to "General Manager", wherever they occur in the said rules, shallbe substituted by reference to "Director-General, Railway Protection Force."
132.2The enrolled members of the Force shall, in such matters, be governed by therules in this Chapter and Chapter XII:Provided that a recruit trainee, unless he has been formally enrolled as amember of the Force, shall not be governed by these rules.