Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 63(4) in Jammu and Kashmir Wakafs Act, 2001

(4)Any punishment imposed under sub-section (1) or subsection (2) upon any person shall not protect such person from any other criminal or civil liability under any other law for the time being in force.