Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 155] [Entire Act] State of Rajasthan - Subsection Section 155(b) in Rajasthan Municipalities Act, 2009 (b)enter into any private sector participation agreement with prior approval of the State Government, on such terms and conditions as may be provided in the agreement.
