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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(c) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(c)"authentication facility" means the facility provided by the Authority for verifying the identity information of a member of the Bhamashah Identification number holder family through the process of authentication;