Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Jharkhand - Subsection Section 3(2)(a) in Bihar Corneal Grafting Act, 1960 (a)that the deceased had expressed an objection to his eyes being so dealt with after his death, and had not withdrawn such objection; or