Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] State of Gujarat - Subsection Section 95(c) in The Gujarat Provincial Municipal Corporations Act, 1949 (c)an estimate of the Corporation's receipts and income for the next official year other than from taxation and from the Transport Undertaking;
