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State of Meghalaya - Section

Section 41 in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

41. Form of annual report.

- The annual report in respect of the year last ended giving a true and full account of the activities of the Board during the previous financial year shall contain the particulars specified in Appendix IV and shall be submitted to the State Government by the 15th of May each year.