Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(2) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(2)All the staging shall-
(a)be securely constructed of sound and substantial material and shall be maintained in such condition as to ensure the safety of all dock workers ; and
(b)inspected at regular and frequent intervals by a competent person.