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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Andhra Pradesh - Subsection

Section 32(4) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(4)The Election Officer shall endorse on every ballot paper which he rejects the word "Rejected" and the grounds of rejection in abbreviated from either in his own hand or by means of a rubber stamp and shall initial such endorsement.