Madhya Pradesh High Court
Sunder Lal Kushwaha vs Brij Gopal Kushwaha on 2 November, 2023
Author: Vivek Agarwal
Bench: Vivek Agarwal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MP No. 5043 of 2023
(SUNDER LAL KUSHWAHA Vs BRIJ GOPAL KUSHWAHA AND OTHERS)
Dated : 02-11-2023
Shri Srajan Chaurasia - Advocate for the petitioner.
Shri Subodh Kathar - Government Advocate for respondents/State.
Learned counsel for petitioner prays for adjournment as the arguing counsel is busy in other Court.
On 13.09.2023 also the case was adjourned as nobody was appeared for the petitioner.
Case is adjourned.
List after 08 weeks.
(VIVEK AGARWAL) JUDGE Amitabh Signature Not Verified Signed by: AMITABH RANJAN Signing time: 03-11-2023 17:13:26