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Madhya Pradesh High Court

Sunder Lal Kushwaha vs Brij Gopal Kushwaha on 2 November, 2023

Author: Vivek Agarwal

Bench: Vivek Agarwal

                                                                  1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                            MP No. 5043 of 2023
                                            (SUNDER LAL KUSHWAHA Vs BRIJ GOPAL KUSHWAHA AND OTHERS)

                           Dated : 02-11-2023
                                     Shri Srajan Chaurasia - Advocate for the petitioner.

                                     Shri Subodh Kathar - Government Advocate for respondents/State.

Learned counsel for petitioner prays for adjournment as the arguing counsel is busy in other Court.

On 13.09.2023 also the case was adjourned as nobody was appeared for the petitioner.

Case is adjourned.

List after 08 weeks.

(VIVEK AGARWAL) JUDGE Amitabh Signature Not Verified Signed by: AMITABH RANJAN Signing time: 03-11-2023 17:13:26