Section 145(1)(i) in The Maharashtra Village Panchayats Act, 1959

[Cites 0, Cited by 0] [Section 145(1)] [Section 145] [Entire Act]

(i)Dissolve such Panchayat, [* *] [The words, 'for default', were deleted by Maharashtra 13 of 1975, Section 24(d).]

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