Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 43] [Entire Act]

Union of India - Section

Section 436 in The Companies Act, 1956

436. Withdrawal and transfer of winding up from one District Court to another .-

[ Omitted by the Companies (Second Amendment) Act, 2002 (11 of 2003), section 53.]