Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(3)(b) in Bihar School Examination Board Act, 1952

(b)to give such instructions as may be prescribed to the "Bihar State Text Book Publishing Corporation Ltd. Patna" for the preparation of text books in accordance with the approved courses of study;