Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 13] [Entire Act] State of Tamilnadu - Subsection Section 13(2) in Tamil Nadu Value Added Tax Act, 2006 (2)Any person making such deduction shall deposit the sum so deducted to such authority, in such manner and within such time, as may be prescribed.
