Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 26 in The Punjab Police Act, 2007 26. Superintendence of State Police to vest in State Government. - The superintendence of State Police shall vest in and be exercised by the State Government in accordance with the provisions of this Act.
