Calcutta High Court
Dr. Partha Sarathi Nandi vs Sri Bhaskar Bhattacharya & Anr on 29 August, 2025
Author: Amrita Sinha
Bench: Amrita Sinha
OD-1 ORDER SHEET
CC No.101 of 2025
Arising out of
WPO No.151 of 2024
IN THE HIGH COURT AT CALCUTTA
Special Civil Jurisdiction [Contempt]
ORIGINAL SIDE
DR. PARTHA SARATHI NANDI
VERSUS
SRI BHASKAR BHATTACHARYA & ANR.
BEFORE:
The Hon'ble JUSTICE AMRITA SINHA
Date: 29th August, 2025.
Appearance:
Mr. Ranajit Chatterjee, Adv.
....for the Petitioner.
1.None appears on behalf of the contemnors.
2. Relist the contempt application on 2nd September, 2025.
3. Affidavit of service filed in Court today is taken on record.
(AMRITA SINHA, J.) nm