Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 8] [Entire Act] State of Tripura - Subsection Section 8(1) in Tripura Sales Tax Act, 1976 (1)Every registered dealer shall furnish such returns of his turnover by such dates and to such authorities as may be prescribed.
