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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Goa - Subsection

Section 68(2) in Goa Prisons Rules, 2006

(2)Every History Ticket shall contain the following particulars:(i)The name, prisoner number and other particulars necessary for the identification of the prisoner;(ii)A brief entry of every order passed and direction given relating to, and punishment inflicted on, the prisoner;(iii)A brief record of every other occurrence of any importance, affecting the prisoner, which takes place while he remains in confinement.