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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Maharashtra - Subsection

Section 58(9) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(9)He shall be responsible for proper utilization of laboratories, equipments, teaching aids, lands at the disposal of his Faculty and upkeep of the same through the Associate Dean, Heads of Departments and other academic staff members concerned and keep the University authorities informed about the same from time to time.