Himachal Pradesh High Court
Harsharan Sharma vs . State Of H.P. & Ors. on 27 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Harsharan Sharma Vs. State of H.P. & Ors.
CWP No.2360 of 2017 .
27.06.2023 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Ajay Thakur, Advocate, for the petitioner. Mr. Rupinder Singh and Mr. Varun Chandel, Additional Advocates General with Mr. Sumit Sharma, Deputy Advocate General, for respondents No.1 to 4 and 6.
None for respondent No.5.
List on 19.07.2023, as prayed for.
Jyotsna Rewal Dua
June 27, 2023 Judge
Mukesh
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