Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 235W(1)] [Section 235W] [Entire Act]

State of Kerala - Subsection

Section 235W(1)(i) in Kerala Panchayat Raj Act, 1994

(i)the construction, or reconstruction or alteration of any building -