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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of West Bengal - Subsection

Section 36(11) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(11)Any person who obstructs, hinders or impedes the Supervisory Authority in the performance of its function or execution of its duty shall be guilty of a contravention under sub-section (1) of section 28 of the Act